Vellore Citizens Welfare Forum vs Union of India
Authored By: Sharvari Paresh Sawant Lords Universal Case Name: Vellore Citizens Welfare Forum vs Union of India Court: Supreme Court […]
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Minerva Mills Ltd. & Ors vs Union Of India
Authored By: Simon Panjab University Regional Centre, Hoshiarpur Case Name: Minerva Mills Ltd. & Ors vs Union Of India Minerva
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VASANTHA (DEAD) THR. LR V. RAJALAKSHMI @ RAJAM (DEAD) THR. LRS.
Authored By: Disha Thakur Maharaja Agrasen Institute of Management Studies, GGSIPU CASE NAME: VASANTHA (DEAD) THR. LR V. RAJALAKSHMI @
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Vishaka v. State of Rajasthan
Authored By: Sharanya Ray Symbiosis Law School, Hyderabad Case Citation and Basic Information Case Name: Vishaka v. State of Rajasthan
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Dr Badiul Alam Mojumder and Others v Abdul Mannan Khan and Others; Mirza Fakrul Islam Alamgir v Abdul Mannan Khan and Others
Authored By: Dipa Saha Priya University of Rajshahi Case Name: Dr Badiul Alam Mojumder and Others v Abdul Mannan Khan
Vishaka v. State of Rajasthan
Authored By: Prince Bamboriya Dr Bhim Rao Ambedkar University Jaipur Case Name: Vishaka v. State of Rajasthan Citation: AIR 1997
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Military and Paramilitary Activities in and Against Nicaragua (Nicaragua v. United State of America)
Authored By: Gacksy Lavilah Parul Institute of Law, Parul University Case Name: Military and Paramilitary Activities in and Against Nicaragua
John Shoy International Limited v Federal Housing Authority
Authored By: Nneeh Esther Omeniogo Achievers University 1. Case Citation and Basic Information Case Name: John Shoy International Limited v
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Application of the Convention on the Prevention and Punishment of the Crime of Genocide in the Gaza Strip (South Africa v. Israel)
Authored By: Yusra Al Badawi Middle East University Case Citation and Basic Information Full Case Name: Application of the Convention
Donoghue v Stevenson AC 562
Authored By: Sumaiya Shaikh University of Bolton CASE SUMMARY: FULL NAME OF THE CASE: Donoghue v Stevenson AC 562 CITATION:
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Nabonita Sen v. State by Station House Officer
Authored By: Prafull Prakash Shelake DES’s Shri Navalmal Firodia Law College, Pune 1. Case Citation and Basic Information Case Name
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Setlogelo v Setlogelo
Authored By: Nthabiseng Mokgomole University of Mpumalanga Case Citation and Basic Information Case Name: Setlogelo v Setlogelo Citation: 1913 TPD
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