Record Of Law, Author at Record Of Law

The South China Sea Arbitration (Philippines v China)

June 20, 2026 / Case Summaries

Authored By: ALYA AQILAH BINTI ACHMAD TARMIZI Universiti Teknologi MARA (UiTM) The South China Sea Arbitration (Philippines v China) PCA […]

June 20, 2026 / Case Summaries

Authored By: Zoha Bilal Pakistan College of Law Case name : Marbury V Madison Citation : 5 U.S . (1

June 20, 2026 / Case Summaries

Authored By: Bhagyashree Dhingra Kanoria School Of Law For Women Case Name: Satyabrata Ghose v. Mugneeram Bangur & Co. Another

June 20, 2026 / Case Summaries

Authored By: Catherine A Kristu Jayanti College of Law Case Title – Suhas Chakma V Union of India & Ors Citation

June 20, 2026 / Case Summaries

Authored By: Ravi Kumar Verma CENTRAL LAW COLLEGE LUCKNOW 1. Case Citation Case Name: Justice K.S. Puttaswamy and Anr. v.

June 20, 2026 / Case Summaries

Authored By: Ayesha Salma Yusoof Middlesex University Dubai Case Name: Carlill v Carbolic Smoke Ball Co [1893] 1 QB 256

June 20, 2026 / Case Summaries

Authored By: Lesego Maoko University of South Africa Case Name: S v Makwanyane and Another 1995 (3) SA 391 (CC)

June 20, 2026 / Case Summaries

Authored By: Abhik Dutta The Assam Royal Global University Introduction The story of this case begins with Kerala’s bold land

June 20, 2026 / Case Summaries

Authored By: VIDHYASRI A/ P SANTHIRAN UNIVERSITI UTARA MALAYSIA 1.0 CASE CITATION AND BASIC INFORMATION Full Case Name: Semenyih Jaya

June 20, 2026 / Case Summaries

Authored By: Simmi Sonali ILS Law College,Pune 1. Case Citation and Basic Information Case Name: RIT Foundation & Ors. v.

June 20, 2026 / Case Summaries

Authored By: Elissa Alhaber Holy Spirit University of Kaslik Case Citation and Basic Information Case Name: Lacoste S.A. & Anr.

June 20, 2026 / Case Summaries

Authored By: Sahil Joshi CHRIST (Deemed to be University), Bangalore CASE CITATION AND BASIC INFORMATION Case Name: Shreya Singhal v.