Authored By: Shylet Nyamupinga MVN University Abstract The digital revolution has fundamentally altered the nature of property and ownership. Today, […]
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Authored By: Razan Salaheldin Mohamed Baroud Faculty of Law/University of Khartoum Introduction The increasing use and scientific reliability of (DNA),
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Authored By: Somilasonke University of Fort Hare Abstract. Before analyzing the growth of feminism and its connection to international human
Authored By: Aakriti MERI Professional Law Institute I Introduction Any sexual intercourse without the free and voluntary consent of the
Authored By: Asiphe Dlomo Cape Peninsula University of Technology INTRODUCTION Illegal immigrants take place when there are undocumented citizens residing
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Authored By: Nokwazi University of South Africa Introduction I think freedom of expression is probably the right we talk about
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Authored By: Shubhra Singh City Academy Law College Affiliated by University of Lucknow Abstract The concept of live-in relationships has
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Authored By: Muthumala K Thulasi College of Law for Women Introduction In May 2023, Go First, an Indian low-cost airline,
Authored By: Daniel Victor Halder Global University Bangladesh Introduction Consent has turned out to be one of the paramount standards
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Authored By: Nqobile Khuzwayo UKZN Howard College / MANCOSA Introduction At the heart of any legal system lies the justification
Authored By: Freda Mashiloane The university of South Africa Unisa Introduction South Africa is experiencing a lot of tension following
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Authored By: Sejal Choudhary Delhi University Faculty of Law Fashion is not something that exists in dresses only. Fashion is
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