Authored By: SAKSHI TIWARI Mahatma Gandhi Kashi Vidyapith Abstract The rapid expansion of EdTech and online learning platforms has transformed
LEGAL RIGHTS OF STUDENTS IF AN EDTECH OR ONLINE LEARNING PLATFORM CLOSES DOWN Read More »
Authored By: Deshna Mehta Shankarrao Chavan Law College Abstract Artificial Intelligence has transformed digital communication by enabling the creation of
Authored By: Rudralee College of Law for Women, AMS INTRODUCTION India’s first data privacy law, The Digital Personal Data Protection
DIGITAL PERSONAL DATA PROTECTION v. RIGHT TO INFORMATION Read More »
Authored By: Aliya Khan Newcastle University I. Introduction UEFA’s conditional boycott of FIFA competitions exposed a basic tension in global
The World Cup for Sale? FIFA 2026, Private Capital and UEFA’s Conditional Boycott Read More »
Authored By: Maha Mohsin New York Law I. Introduction Charitable donations are often used as a tax loophole under IRC
Why Fair Market Value Remains Undefined Under IRC § 170 Read More »
Authored By: Soumya Thakur Symbiosis Law School Hyderabad Introduction Environmental, Social and Governance (ESG) considerations have become a significant factor
Authored By: Zabazendoda Zibusiso Biyela University of KwaZulu-Natal Introduction In the heart of South Africa, KwaZulu-Natal exists one of the
Authored By: Mahewish Shaikh Introduction Naina has no bank account, no address, and no birth certificate — yet she quotes
The Avatar Liability: Legal Status of AI Influencers in India Read More »
Authored By: Diya Kazi Middlesex University Introduction In 2024, Delhi’s average PM2.5 (term used to describe the air pollutant category
Climate Crisis and Civil Rights: Interlinked in India Read More »
Authored By: Vaishnavi Ombase Marathwada Mitra Mandal Shankarrao Chavan Law College Introduction From many decades space exploration was entirely controlled
Authored By: Arya Nargundi Shankarrao Chavan Law College Pune Introduction: There is vast change in the relationship between the media
Trial by Media: Judicial Responses and Legal Challenges Read More »
Authored By: Anshika Sharma Chaudhary Charan Singh University campus, Meerut, Uttar Pradesh I. Introduction “Artificial Intelligence can draft a legal
ARTIFICIAL INTELLIGENCE AND LEGAL LIABILITY: WHO IS RESPONSIBLE FOR AI DECISIONS? Read More »
