Supreme Court Upholds Conviction in Eknath Kisan Kumbharkar Case,Reinforces Fair Trial Principles
News By : Saurabh Pandey Date: February 3, 2025 In a significant ruling, the Supreme Court of India has upheld […]
News By : Saurabh Pandey Date: February 3, 2025 In a significant ruling, the Supreme Court of India has upheld […]
Authored By: Basmala El-Kadry London School of Economics Abstract: The effectiveness of present legislation and law enforcement tactics is examined
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