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Authored By: Vanisha Gahlot Maharaja Surajmal Institute Case Name: Suresh Kumar Koushal & Anr. v. Naz Foundation & Ors. Citation:
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Authored By: Valerie Iqlima Raihaana Universitas Indonesia Case Citation Criminal judgment of the District Court of North Netherlands, ECLI:NL:RBNNE:2026:1116, decided
Authored By: Obakeng Tlapu University of South Africa Case Citation and Basic Information Full Case Name: Thaler v Comptroller-General of
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Authored By: Lillian Nxhalati Mbhiza University of South Africa The Constitutional Court judgment in Democratic Alliance v Minister of Home
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Authored By: Simranpreet kaur Nagra Rimt University CASE PROFILE CASE NAME: Pooja Ramesh Singh v. Jammu and Kashmir Bank Ltd.
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Authored By: Tejasvi Gour Des Shri Navalmal Firodia Law College, Pune Life Insurance Corporation Of India vs Escorts Ltd. &
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Authored By: Thando Mehlape Eduvos Academy CASE CITATION AND BASIC INFORMATION CASE NAME: Prince V President of the Law Society of
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Authored By: Similoluwa Esther Ajayi Afe Babalola University Full case name: Prest v Petrodel Resources Ltd and Others Citation: [2013]
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Authored By: Keamogetswe Phike University of South Africa Full Case Name: State v Themba Makwanyane and Mvuso Mchunu Citations: 1995
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Authored By: Thandekile Khumalo North West University Court of quo- the court at first glance RAF – Road Accident Fund
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