C H De Beer v The Road Accident Fund
Authored By: Kgolagano Yende Stadio Higher Education Republic of South Africa High court of South Africa Gauteng Division, Pretoria Case
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Justice K.S. Puttaswamy (Retd.) and Another v. Union of India and Others
Authored By: Hernoor Sahu Indore Institute of Law 1. Case Citation and Basic Information Full Case Name: Justice K.S. Puttaswamy
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EB (born S) v ER (born B); KG v Minister of Home Affairs and Others 2024 (1) BCLR 16 (CC); 2024 (2) SA 1 (CC)
Authored By: Nolwazi Nyilika University of Pretoria Case Citation and Basic Information Case name: EB (born S) v ER (born
Carlill v Carbolic Smoke Ball Co.
Authored By: Hassanat Oluwatomisin Majekodunmi. Afe Babalola University Ado-Ekiti Case Citation and Basic Information Carlill v Carbolic Smoke Ball Co.,
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Government of the Republic of South Africa v Grootboom 2001 (1) SA 46 (CC)
Authored By: Silindeokuhle Kona Cape Peninsula University of Technology CASE CITATION AND BASIC INFORMATION Government of the Republic of South
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Masiya v. Director of Public Prosecutions Pretoria (The State) and Another
Authored By: Hitekani Success Sithole Tshwane University Of Technology (TUT) Case Summary Full case name: Masiya v. Director of Public
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R v R [1991]
Authored By: Dahlia Farzi King’s College London Basic Information R v R, [1991] UKHL 12; [1992] 1 AC 599, House
Natal Joint Municipal Pension Fund v Endumeni Municipality
Authored By: Tsholofelo Makgale Case Citation and Basic Information Case name: Natal Joint Municipal Pension Fund v Endumeni Municipality Citation:
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Bharat Aluminium Co. v. Kaiser Aluminium Technical Services Inc., (2012) 9 SCC 552
Authored By: Konika Lakhera Law center 1, Faculty of law (University of Delhi) Introduction Bharat Aluminium co. V. Kaiser Aluminium
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Chibwe v Chibwe
Authored By: Faith Malama University of Zambia Introduction The dispute in Chibwe v Chibwe concerns the financial consequences of a
Animal Welfare Board of India & Anr v. People for Elimination of Stray Troubles & Ors
Authored By: Ronak Sharma Asian law college Case Citation and Basic Information Full Case Name: Animal Welfare Board of India
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Nvumeleni Jezile v The State
Authored By: Ntivo Providence Rihlampfu University of the Western Cape Full Case Name: Nvumeleni Jezile v The State Citation: S
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