Standish v Standish
Authored By: Tania janan University of Northampton Case Citation and Basic Information Full case name: Standish v Standish Citation: [2025 ] UKSC
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Gujarat Bottling Co. Ltd. v. Coca-Cola Co.
Authored By: Ananya kumar Government Law College, Kozhikode Case Name: Gujarat Bottling Co. Ltd. v. Coca-Cola Co. Official Citation: (1995)
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Justice K. S. Puttaswamy (Retd.) v. Union of India and Others
Authored By: Induri Sreenija Vignan Institute of Law – VFSTR Case name: Justice K. S. Puttaswamy (Retd.) v. Union of
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Entick v Carrington
Authored By: Kavisha Puthuvlakan Case Citation and Basic Information Entick v Carrington (1765) 95 ER 807 was decided by the
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Tshabangu v S (CCT 281/23) [2026] ZACC 32
Authored By: Vongi Florence Shiviti University of South Africa Case Citation and Basic Information Case: Tshabangu v S (CCT 281/23)
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Bhe and Others v Magistrate, Khayelitsha and Others (CCT 49/03)
Authored By: Busisiwe Nhlapo University of South Africa Case Citation Case Name: Bhe and Others v Magistrate, Khayelitsha and Others
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NATIONAL UNION OF METALWORKERS OF SOUTH AFRICA AND OTHERS v. INDUSTRIAL OLEO CHEMICAL PRODUCTS
Authored By: Mpumelelo Mnguni University of Johannesburg 1. Case Citation and Basic Information National Union of Metalworkers of South Africa
Economic Freedom Fighters v Speaker of the National Assembly and Others; Democratic Alliance v Speaker of the National Assembly and Others (CCT 143/15; CCT 171/15) [2016] ZACC 11; 2016 (5) BCLR 618 (CC); 2016 (3) SA 580 (CC) (31 March 2016)
Authored By: Nthabeleng Ramolula University of South Africa Case Citation CASES CCT134/15 AND CCT171/15 NEUTRAL CITATION: Economic Freedom Fighters v
S v Makwanyane and Another
Authored By: Rankhododo Khuthadzo Angel University of South Africa Full Case Name: S v Makwanyane and Another Citation: 1995 (3)
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Balancing Freedom of Expression and Criminal Law in the Digital Age: A Comparative Constitutional Analysis of Indonesia and The Gambia
Authored By: Isatou Gibba Universitas Muhammadiyah Yogyakarta Introduction The quick development of digital communication technologies has greatly disrupted the balance
Minister of Health and Others v Treatment Action Campaign and Others
Authored By: Nontobeko Charity Ngomane University of South Africa 1. Case Details Case Name: Minister of Health and Others v
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Alix Jean Carmichele v The Minister of Safety and Security and The Minister of Justice and Constitutional Development
Authored By: Boitumelo Masia Emeris Case Citation and Basic Information Full case name: Alix Jean Carmichele v The Minister of