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Authored By: Gabriella Van Der Maas Middlesex University Case name: People of the State of California v. Orenthal James Simpson
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Authored By: Muhammad Umar University of the Punjab, Lahore CASE NAME Bytes for All v. Federation of Pakistan COURT Lahore
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Authored By: Yasmin Nabili Middlesex University Dubai Case Summary: Paul and another v Royal Wolverhampton NHS Trust Court: UK Supreme
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