VISHAKA AND OTHERS v. STATE OF RAJASTHAN
Authored By: Priya Patel S.S.KHANNA GIRL’S DEGREE COLLEGE (UNIVERSITY OF ALLAHABAD), PRAYAGRAJ Case Name: Vishaka v. State of Rajasthan Court: […]
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Grainger & Son v Gough [1896] AC 325 (HL).
Authored By: Oboh Daniella Chidera Babcock University BACKGROUND [1]Grainger & Son v Gough is a landmark decision delivered by the
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THE INTERNATIONAL COURT OF JUSTICE (ICJ)’S DISMISSAL OF SUDAN’S GENOCIDE
Authored By: Puseletso Agnes Mpeisa CASE NAME: THE INTERNATIONAL COURT OF JUSTICE (ICJ)’S DISMISSAL OF SUDAN’S GENOCIDE CASE AGAINST: UAE
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Shayara Bano v. Union of India (2017) 9 SCC 1
Authored By: TANISHKA RAJPUT ASIAN LAW COLLEGE Introduction The case of Shayara Bano v. Union of India is a watershed
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Vishakha & Others v. State of Rajasthan & Others (1997)
Authored By: Shraddha Trivedi Indian Institute of Management,Rohtak Case Comment: Vishakha & Others v. State of Rajasthan & Others (1997)
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Indian Young Lawyers Association v. State of Kerala, (2019) 11 SCC 1
Authored By: Gargi Agrawal Chandigarh group of colleges, Jhanjeri affiliated by Punjabi University, Patiala FACTS The Sabarimala temple in Kerala
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KENYA REVENUE AUTHORITY V DAVID MWANGI NDEGWA
Authored By: Tracy Ntinyari Mbaya Jomo Kenyatta University of Agriculture and Technology (JKUAT), School of Law Name of the case:
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Kazi Mukhlesur Rahman vs Bangladesh & Another 26 DLR (AD) 44
Authored By: Akhi Akter Nishi University Of Information Technology and Sciences (UITS) Case Name: Kazi Mukhlesur Rahman vs Bangladesh &
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KARSALES (HARROW) V WALLIS (1956) 2 All ER 866
Authored By: Adewale Mofetoluwa Victoria Obafemi Awolowo University CASE NAME AND CITATION: KARSALES (HARROW) V WALLIS (1956) 2 All ER
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People of the State of California v. Orenthal James Simpson
Authored By: Gabriella Van Der Maas Middlesex University Case name: People of the State of California v. Orenthal James Simpson
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CENTRAL BANK OF NIGERIA V INALEGWU FRANKLINE OCHIFE & OTHERS
Authored By: MERCY OLUWANIFEMI OLA ADEKUNLE AJASIN UNIVERSITY CASE TITLE: CENTRAL BANK OF NIGERIA V INALEGWU FRANKLINE OCHIFE & OTHERS
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Bytes for All v. Federation of Pakistan 2013
Authored By: Muhammad Umar University of the Punjab, Lahore CASE NAME Bytes for All v. Federation of Pakistan COURT Lahore
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