Authored By: Julia Skripnichenko Abstract Russia has consistently framed its attacks on Ukraine as a ‘special military operation’ formally declared […]
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Authored By: Reema basheer Middlesex University Dubai ABSTRACT This article examines algorithmic bias in artificial intelligence (AI)-driven decision-making through a
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Authored By: Ositadinma Amarachukwu Leoniemaria University of Nigeria, Nsukka. INTRODUCTION. The case of Dr Imoro Kubor v Hon. Seriake Henry
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Authored By: Walter Gabriel Matthew Rivers State University CASE TITLE & CITATION Carlill v. Carbolic Smoke Ball Company1. Key Citations
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Authored By: Duru Daniel Patrick Ahmadu Bello University, Zaria, Kaduna State, Nigeria Case Title and Citation Yalaju-Amaye v Associated Registered
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