Authored By: Nthabeleng Ramolula University of South Africa 1. Introduction Although South Africa’s Constitution guarantees that everyone has the right […]
Authored By: Busisiwe Nhlapo University of South Africa INTRODUCTION South African law sees the right to marry as a basic
The Constitutional Disparities in Arranged Marriages: Disabled Persons Read More »
Authored By: Mpumelelo Mnguni University of Johannesburg Introduction The Madlanga Commission held its first hearing on 17 September 2025. Retired
MADLANGA COMMISSION VS SOUTH AFRICA’S CRIMINAL SYSTEM Read More »
Authored By: Rankhododo Khuthadzo Angel University of South Africa Introduction This topic examines if using Directive 7 to extend legal
Authored By: Isatou Gibba Universitas Muhammadiyah Yogyakarta Introduction The quick development of digital communication technologies has greatly disrupted the balance
Authored By: Boitumelo Masia Emeris Introduction Can people rely on cybersecurity to protect them from AI? Could advances in AI
Artificial Intelligence Security: Risk Management Privacy Read More »
Authored By: Athanas Malesela Mathete University of South Africa (UNISA) Introduction Despite South Africa’s extensive legal framework designed to protect
The Effectiveness of South African Law in Addressing Gender-Based Violence Read More »
Authored By: Sindy CHES Jean Moulin Lyon 3 University (Université Jean Moulin Lyon 3) Introduction Ever heard of French Champagne,
Authored By: DANNY NKADIMENG University of South Africa Abstract South Africa is a party to multiple international conventions regarding the
Immigration And Asylum Law in South Africa Read More »
Authored By: Prudence Radebe-Mfene University of South Africa Abstract South Africa has been the last country to receive democracy in
Grants Payable in South Africa: Critical Analysis of Social Assistance Framework Read More »
Authored By: Fina Reginaldo Mannambane University of Johannesburg Introduction “We, the people of South Africa, … believe that South Africa
Authored By: Chulumanco Nkwebe University of South Africa Introduction Social Media has become important because it is where people communicate
Social Media Regulation and Constitutional Rights in South Africa Read More »
