Authored By: Sambrita Bose Cardiff University UK Introduction The issue of transmitting ancestral property to daughters has been a subject […]
Heritage Handover: Time to Pass the Equal Parcel to Daughters Read More »
Authored By: Shreya Taneja Department of laws, Panjab University Chandigarh Abstract Digital arrest scams have emerged as a serious form
Recovery of Money in Digital Arrest Scams: India’s Evolving Legal Framework Read More »
Authored By: Komal Verma Klmv, Prayagraj Abstract Section 240C of the Insolvency and Bankruptcy Code 2016, inserted by the Insolvency
Authored By: Mehak Kalra Punjabi University, Patiala I. Introduction For weeks, advocates across Punjab, Haryana and Chandigarh suspended court work
Authored By: Anilkumar Ambalam S SCHOOL OF EXCELLENCE IN LAW, Tamilnadu DR Ambedkar law University Introduction One of the AI’s
Criminalisation of Deepfakes in India: Is the Existing Legal Framework Sufficient Read More »
Authored By: Shaunak Chakraborty United Arab Emirates Introduction Conditional intent is found at the intersection of two opposing thoughts. The
Conditional Intent and its Treatment Across Offence Categories Read More »
Authored By: Konika Lakhera Law center 1, Faculty of law (University of Delhi) Introduction Artificial Intelligence (AI) plays a crucial
Authored By: Muskan Pandey University of Allahabad The Hook Late October 2025, a Friday, and a state trial judge sitting
Authored By: Jishan Ahmed Notre Dame University Bangladesh INTRODUCTION Consider a relatively ordinary case. A patient admitted to a private
Authored By: Borokinni Fathia Oluwatimilehin Lagos State University Introduction Can artificial intelligence be used to commit cybercrime? Undoubtedly. The more
Authored By: Abiola Rachael Kikelomo AJAYI CROWTHER UNIVERSITY Introduction The global world is increasingly daily, different institutions such as the
Authored By: Simran Gupta K. R. Mangalam University Introduction Today, the internet has become an indispensable part of our daily
CONSTITUTIONAL VALIDITY OF INTERNET SHUTDOWNS IN INDIA Read More »
