Authored By: Peter Chukwunweike Ugwuanyi Enugu State University of Science and Technology I. INTRODUCTION If a hyper-realistic, malicious deepfake of […]
Authored By: Genevieve Kaimana University of South Africa On Sunday, 7 June 2026, President Cyril Ramaphosa addressed the South African
Authored By: Xolile Khanyile Sibiya-Jiyane (UNISA) University of South Africa Introduction: In 2024, South Africa held a well known pageant
Narrative of Belonging and Immigration Status: The Case of Chidimma Adetsina Read More »
Authored By: Thandeka Yende University of South Africa Introduction 2026 marks 30 years of the enactment of Constitution of the
Authored By: Favour Chukwudum Manchester Metropolitan University Introduction Artificial intelligence (AI) is modernizing the legal industry at a rate we
Authored By: Zintle University of South Africa INTRODUCTION Gender-based violence remains one of South Africa’s most serious social problems. Every
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Authored By: Asemahle Zimba Cape Peninsula University of Technology Introduction The digital economy has transformed international trade by enabling the
Authored By: Shaan Molebogeng University of South Africa INTRODUCTION Unemployment is one of the serious pandemic issues in South Africa
Authored By: Abongile Bushu University of Johannesburg Introduction On 20th of December 2024, President Cyril Ramaphosa signed the Expropriation Act
Authored By: Bokamoso Machika Regenesys Business School I. Introduction Drug addiction remains one of South Africa’s most pressing legal, social
Authored By: Nomsa University of Johannesburg INTRODUCTION Since artificial intelligence (AI) technology progresses with great speed, creative processes across industries
Authored By: Arailym Zhumakan University of Turin Introduction Forced or compulsory labour affects at least 27.6 million people on a
