Authored By: Reyyan Mansoor Middlesex University Dubai Introduction Smith v Chief Constable of Sussex Police [2008] UKHL 50 confirmed that […]
Smith v Chief Constable of Sussex Police [2008] UKHL 50 Read More »
Authored By: Luphumlo Mandla University of the Free State Case Citation and Basic Information Full case name: Jane Bwanya v
Jane Bwanya v Master of the High Court, Cape Town and Others Read More »
Authored By: Lethabo Moffat Myakayaka South Africa Case Citation and Basic Information S v Makwanyane and Another (CCT 3/94) [1995]
S v Makwanyane and Another (1995) Read More »
Authored By: Sanna Vakil Shaikh A.K.K NEW LAW ACADEMY I. Case Citation and Basic Information Case Name: Anuradha Bhasin v.
Anuradha Bhasin v. Union of India and Others Read More »
Authored By: Bhumika Sham Jagtiani Middlesex University Dubai Case Name: Williams v Roffey Bros & Nicholls (Contractors) Ltd: LESTER WILLIAMS
Williams v Roffey Bros & Nicholls (Contractors) Ltd Read More »
Authored By: Nkagiseng Mpafudi University of Witwatersrand Case Citation and Basic Information Case Name: S v Makwanyane and Another Neutral Citation: S
S v Makwanyane and Another Read More »
Authored By: Ofentse Lavender Nnonya University of South Africa Full case name: Mohamed and Another v President of the Republic
Mohamed v President of RSA 2001(3) SA 893(CC) Read More »
Authored By: Snigdho Dhar University of Engineering and Management, Kolkata I. Case Citation and Basic Information Case Name: Association for
Association for Democratic Reforms v. Union of India Read More »
Authored By: Aphenathi Ngaleka University of the Western Cape I. Case Citation and Basic Information Case Name: Harksen v Lane
Harksen v Lane NO and Others Read More »
Authored By: Tswaranang Fikile Hope Moyo University Of South Africa Case Citation and Basic Information Jordaan and Others v Minister
Jordaan and Others v Minister of Home Affairs and Another Read More »
Authored By: Ishrat Jahan Department of Law, Rajshahi University R (AAA and others) v Secretary of State for the Home
R (AAA and others) v Secretary of State for the Home Department [2023] UKSC 42 Read More »
Authored By: Chemmi Yangden Dukpa Sister Nivedita University Case Name: Kesavananda Bharati Sripadagalvaru v. State of Kerala Citation: (1973) 4
Kesavananda Bharati Sripadagalvaru v. State of Kerala Read More »
