Donoghue v Stevenson
Authored By: Maya Hussain Cardinal Newman College Case Name: Donoghue v Stevenson 1) Donoghue v Stevenson, [1932] AC 562 (HL), […]
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M.C. Mehta & Anr v Union of India & Ors, AIR 1987 SC 965; (1987) 1 SCC 395.
Authored By: Pallavi T KLE Law College Bengaluru Case Name: M.C. Mehta & Another v. Union of India & Others
M.C. Mehta & Anr v Union of India & Ors, AIR 1987 SC 965; (1987) 1 SCC 395. Read More »
Navtej Singh Johar & Ors. v. Union of India thr. Secretary Ministry of Law and Justice
Authored By: Semparuthi Ravichandran Government Law College,Chengalpattu Case Citation and Basic Information Case Name: Navtej Singh Johar & Ors. v.
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Kartari v kewal krishan, AIR 1972 HP 117 240, TRANSFER OF PROPERTY ACT 1882, CASE LAW (GIFT, SEC 122)
Authored By: Manpreet Kaur Department of Laws, Panjab University, Chandigarh CASE DETAILS Case Name:- Kartari v. KewalKrishan, AIR 1972 HP
Olga Tellis & Ors. V. Bombay Municipal Corporation & Ors.
Authored By: Nishtha Amity University, Rajasthan Case Name: Olga Tellis & Ors. V. Bombay Municipal Corporation & Ors. Citation: (1985)
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Nik Elin Zurina bt Nik Abdul Rashid & Anor v Kerajaan Negeri Kelantan [2024] 2 MLJ 140
Authored By: Chloe Chin Tian Wei Multimedia University, Melaka. Case NAme Nik Elin Zurina bt Nik Abdul Rashid & Anor
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Vishaka & Ors. v. State of Rajasthan & Ors.
Authored By: Sayan Dey Sister Nivedita University Case Name Vishaka & Ors. v. State of Rajasthan & Ors., (1997) 6
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R V Bree
Authored By: Pavithra Shaji Middlesex University Case Name: R V Bree (Benjamin) Court of Appeal Citations: [2007] EWCA Crim 804;
Donoghue v Stevenson
Authored By: Sumera Sabir Graduate from The University of Law Full case name: Donoghue v Stevenson Citation: [1932] AC 562
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Montgomery v Lanarkshire Health Board [2015] UKSC 11
Authored By: Arwa Yasir Middlesex University Dubai Montgomery v Lanarkshire Health Board [2015] UKSC 11: Case Summary Montgomery (Appellant) v
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Thaler v Comptroller-General of Patents, Designs and Trade Marks [2023] UKSC49.
Authored By: Ali Shahzad University of Kent Case Summary Case Citation and Basic Information Case name: Thaler v Comptroller-General of
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ABSA Bank Limited and United Towers (Pty) Limited v Commissioner for the South African Revenue Service
Authored By: Shrreya Subban University of Witwatersrand Case Citation and Basic Information Full case name: ABSA Bank Limited and United