MANEKA GANDHI VS UNION OF INDIA
Authored By: Suhani Mehrotra Shri Ramswaroop Memorial University,Lucknow,Uttar Pradesh,India. Case Name: MANEKA GANDHI VS UNION OF INDIA IN THE SUPREME […]
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Donoghue v Stevenson [1932] AC 562 (HL)
Authored By: Vinutna Eathakota De Montfort University Introduction Donoghue v Stevenson is widely recognized as one of the most influential
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W v Gender Recognition Panel
Authored By: Harley Summers Case Name: W v Gender Recognition Panel Citation: [2025] EWHC 2685 (Fam) Court: High Court Date
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Harish Rana v. Union of India & Ors.
Authored By: Bhavya Anand Manipal University Jaipur 1. Case Citation and Basic Information Case Name: Harish Rana v. Union of
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Common Cause (A Regd. Society) v. Union of India
Authored By: Asif Manzoor LLOYD SCHOOL OF LAW Case Citation and Basic Information Common Cause (A Regd. Society) v. Union
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VISHAKA & ORS V STATE OF RAJASTHAN & ORS
Authored By: Vanshdeep Kaur Christ University Case Name: VISHAKA & ORS V STATE OF RAJASTHAN & ORS Citation: (1997) 6
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Doctors for Life International v Speaker of the National Assembly and others.
Authored By: Amogelang Thaba University of Fort Hare Case Citation and Basic Information Case: Doctors for Life International v Speaker
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Shayara Bano vs. Union of India And Ors. Ministry Of Women
Authored By: Maanvi Sharma Vivek College of Law, MJPRU Case Name: Shayara Bano vs. Union of India And Ors. Ministry
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Bachan Singh v. State of Punjab, AIR 1980 SC 898
Authored By: Siddhi Tiwari Maharaja Surajmal Institute Case Citation: Bachan Singh v. State of Punjab, AIR 1980 SC 898 Court
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Kesavananda Bharati v. State of Kerala
Authored By: SILLAH TEMAI MARME Parul Institute of Law, Parul Universsity Case Name: Kesavananda Bharati v. State of Kerala Citation:
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Rama. Ravikumar vs. District Collector, Madurai & others (with connected writ petitions)
Authored By: AKSHAL.M SATHYABAMA INSTITUTE OF SCIENCE AND TECHNOLOGY CASE CITATION AND BASIC INFORMATION FULL CASE NAME: Rama. Ravikumar vs.
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Mst. Asia Bibi v. The State and others.
Authored By: Zainab Faheem Khan Institute of Law – University of Sindh Case: Mst. Asia Bibi v. The State and
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