Authored By: Prachi Singh Nims University Jaipur Rajasthan Abstract The increasing use of the internet and social media has made
Cyberbullying in India: Legal Challenges and the Need for Stronger Digital Protection Read More »
Authored By: Md. Sabbir Hossen American International University-Bangladesh (AIUB) Abstract The rapid growth of Artificial Intelligence (AI) in Bangladesh raises
Authored By: Dilen Onyango Ochieng Egerton University I. Introduction Kenya has, over the past decade, positioned itself as one of
Climate Change Litigation and Governance in Kenya Read More »
Authored By: Parmis Bales College Artificial intelligence systems are increasingly capable of performing tasks traditionally associated with human reasoning, including
Should Artificial Intelligence Be Granted Legal Personhood? Read More »
Authored By: Leshimita a/p Kamalezveran Brickfields Asia College (BAC), Malaysia Introduction In past years or rather for decades, the Basic
Authored By: Olerato Mokakale North West University Introductions According to Gun Free South Africa, “about 31 to 34 people are
Firearm Use: Restriction to Law Enforcement Officials and Non-Use to Civilians Read More »
Authored By: Priyanshi Sikhwal Jai Narain Vyas University Introduction Every written Constitution faces a constitutional paradox that cannot be ignored:
Authored By: Esther Mercy Nyawira The University of Nairobi I. Introduction In June 2024, thousands of young Kenyans marched on
Authored By: Motahhareh Abedinisaniji Introduction The long-term growth of global trade has made it clear that cross-border payment systems have
Authored By: Basetsana Moatshe University of South Africa ABSTRACT On the 20th of November 2025, President Cyril Ramaphosa of South
Authored By: Proma Debnath University of Asia Pacific I Introduction Bangladesh’s rivers continue to disappear under the relentless pressure of
Green Justice Deferred: Why Bangladesh Needs an NGT-Style Environmental Tribunal Read More »
Authored By: Gugu Sarah University of South Africa Introduction For centuries, in many South African indigenous communities, the idea of
