Authored By: Bronwyn van Neel Abstract: For a few years now, oil & gas companies have been targeting the coastline […]
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Authored By: Sayan Dey Sister Nivedita University I. Introduction The digitalisation of everyday life has rapidly transformed personal data into
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Authored By: Zainab Faheem Khan Institute of Law – University of Sindh Introduction. A video appears online showing a politician
Authored By: Reyyan Mansoor Middlesex University Dubai Introduction In today’s day and age, there is a constant question of whether
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Authored By: Luphumlo Mandla University of the Free State Introduction The rapid adoption of Generative Artificial Intelligence (AI) since late
Authored By: Lethabo Moffat Myakayaka UNISA (University Of South Africa) Introduction On 9 February 2020, intruders broke into President Cyril
Authored By: Sanna Vakil Shaikh A.K.K NEW LAW ACADEMY INTRODUCTION : In today’s digital age, the internet has become an
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Authored By: Bhumika Sham Jagtiani Middlesex University Dubai Introduction Circle back to August 2023, Lucy Letby became the most prolific
Authored By: Nkagiseng Mpafudi University of Witwatersrand Introduction The question of bail remains one of the most contested issues in
Authored By: Ofentse Lavender Nnonya University of South Africa INTRODUCTION In the recent years, South Africa has experienced repeated outbreaks
Beneath the Constitution: The legal Response to xenophobic violence in South Africa. Read More »
Authored By: Snigdho Dhar University of Engineering and Management, Kolkata Abstract Artificial Intelligence has become one of the key technologies
Authored By: Aphenathi Ngaleka University of the Western Cape Introduction The constitutional recognition of African customary law has transformed South
