Authored By: Satyansh Sinha Amity University Patna Abstract: Every year, hundreds of people die in Indian police custody. These are […]
CUSTODIAL VIOLENCE AND POLICE ACCOUNTABILITY UNDER THE NEW CRIMINAL LAWS Read More »
Authored By: Shruti Sengupta Iswar Saran Degree College, Allahabad University INTRODUCTION Imagine a scenario, a patient dies in a hospital
MEDICAL NEGLIGENCE: CRIMINAL LIABILITY AND CIVIL TORT IN INDIA Read More »
Authored By: Lindiwe Mashaba Introduction South Africa is currently facing one of the biggest anti-migrant protests the world has ever
Abahambe; Xenophobia, Afro Phobia, Or A Response To Legal And Economic Grievances? Read More »
Authored By: Shylet Nyamupinga MVN university Introduction Climate change is no longer merely an environmental concern; it has become one
Authored By: Gontse Natasha Modise Regenesys Business School ABSTRACT Cyber law refers to the set of rules that govern digital
CYBERLAW IN SOUTH AFRICA: FRAMEWORK, LEGISLATION, AND PRACTICAL APPLICATION Read More »
Authored By: Muthumala K Thulasi College of Law for Women I. Introduction In August 2017, a nine-judge constitutional bench of
Authored By: Drishti Puri Bharati Vidyapeeth’s Institute of Management and Research, New Delhi I. Introduction India reported thousands of cybersecurity
The Role of IP Rights in regulating Data Privacy and Cybersecurity Read More »
Authored By: Marufa Akter Simran East West University I. Introduction Nearly half of Bangladeshi girls marry before the age of
Authored By: Tsibisho Matlala University of South Africa The foundation of public trust in the legal profession is the attorney’s
Authored By: Sarvesha Tawale ILS Law College Introduction Imagine seeing a video of a well-known actor making a controversial statement,
Personality Rights in the Age of AI Cloning and Deepfakes: Is Indian Law Ready? Read More »
Authored By: Tanvi Suryakant Jadhav DES.Shri Navalmal Firodia Law College,Pune Introduction Artificial Intelligence (AI) has emerged as one of the
Authored By: Prerna Shinde Adv. Balasaheb Apte College Of Law Introduction The distinction between culpable homicide and murder is one
