Authored By: Daniel Victor Halder Global University Bangladesh Introduction Consent has turned out to be one of the paramount standards […]
The Stealthy Lesion: Marital Rape and the Legislative Gap in Bangladeshi Criminal Law Read More »
Authored By: Nqobile Khuzwayo UKZN Howard College / MANCOSA Introduction At the heart of any legal system lies the justification
Authored By: Freda Mashiloane The university of South Africa Unisa Introduction South Africa is experiencing a lot of tension following
THE ROLE OF ECONOMIC SCARCITY AND MISNFORMATION IN TRIGGERING XENOPHOBIC ATTACKS. Read More »
Authored By: Sejal Choudhary Delhi University Faculty of Law Fashion is not something that exists in dresses only. Fashion is
FASHION LAW: BEYOND INTELLECTUAL PROPERTY Read More »
Authored By: Rejoice Rufaro Mapaya University of Johannesburg Introduction The first recorded pedestrian accident caused by an autonomous vehicle was
CAN AN AI SYSTEM PERFORM “CONDUCT” FOR PURPOSES OF THE SOUTH AFRICAN LAW OF DELICT? Read More »
Authored By: Habiba Jannati Hafsa Gopalgonj Science and Technology University 1. Introduction The fourth industrial revolution has fundamentally reconfigured the
Deepfake Technology and the Law: Is Bangladesh Ready? Read More »
Authored By: Rahena Parveen Indian Institute of Legal Studies Abstract Artificial Intelligence (AI) is one of the most transformative technologies
Authored By: Hiba Waheed Denning Institute of Technology and Entrepreneurship Introduction The international refugee protection regime is now facing unprecedented
Authored By: Sakshi Mishra United university Abstract Climate change and its associated challenges — global warming, unpredictable weather patterns, and
Renewable Energy Laws and Policy Frameworks Read More »
Authored By: KARTIK JADHAV Maharashtra National Law University Mumbai INTRODUCTION Each major business deal with an a merger, acquisition, joint
Authored By: Els Dikeledi North West University Imagine a criminal trial where the key evidence is a video showing the
Authored By: Disha Umesh Saraf Balaji Law College (SPPU University) Introduction: Artificial Intelligence (AI) refers to computer systems or software
Artificial Intelligence Data, Analytics and Cyber Security Read More »
