Authored By: Elihle University of South Africa Introduction Quick and extreme digitalisation and the fourth industrial revolution is typically associated […]
Authored By: Farai Thandiwe Nokuthula University of South Africa Introduction Access to justice is a fundamental principle in any democratic
Authored By: TSHEGOFATSO KGOSHIADIRA University of South Africa INTRODUCTION Artificial intelligence (AI) has emerged as one of the most transformative
Authored By: Itumeleng Maria Phancy Dibetso University of South Africa 1. Introduction “A single social media post has the power
Drawing The Line Between Freedom of Expression and Hate Speech Read More »
Authored By: Shylet Nyamupinga MVN University Abstract The digital revolution has fundamentally altered the nature of property and ownership. Today,
Digital Inheritance in India: Reimagining Succession Law for the Digital Age Read More »
Authored By: Razan Salaheldin Mohamed Baroud Faculty of Law/University of Khartoum Introduction The increasing use and scientific reliability of (DNA),
The Use of DNA in Sudanese Law: Sudanese Law of Evidence Analysis Read More »
Authored By: Somilasonke University of Fort Hare Abstract. Before analyzing the growth of feminism and its connection to international human
Authored By: Aakriti MERI Professional Law Institute I Introduction Any sexual intercourse without the free and voluntary consent of the
Authored By: Asiphe Dlomo Cape Peninsula University of Technology INTRODUCTION Illegal immigrants take place when there are undocumented citizens residing
THE IMPACT OF ILLEGAL IMMIGRANTS IN SOUTH AFRICA: AS LEGALISSUE CRITICAL ANALYISIS Read More »
Authored By: Nokwazi University of South Africa Introduction I think freedom of expression is probably the right we talk about
FREEDOM OF EXPRESSION VS HATE SPEECH: SECTION 16 OF THE SA CONSTITUTION Read More »
Authored By: Shubhra Singh City Academy Law College Affiliated by University of Lucknow Abstract The concept of live-in relationships has
Live-in Relationships and Legal Recognition in India Read More »
Authored By: Muthumala K Thulasi College of Law for Women Introduction In May 2023, Go First, an Indian low-cost airline,
