Authored By: Akshata Rajendra Patole HVPS College of Law (Affiliated to University of Mumbai) Introduction The Hindu Succession (Amendment) Act, […]
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Authored By: Kisa Anita. Uganda Christian University Abstract This article argues that Uganda’s current copyright laws do not clearly address
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Authored By: Malumbo Mugala University of Zambia Law can be defined using three schools of thought: the Positivist, the Realist,
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Authored By: Aditi Mukherjee Manikchand Pahade Law College, Chhatrapati Sambhajinagar, Maharashtra Abstract The February 2026 judgment of the Supreme Court
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Authored By: Rubijit Saha Gitarattan International Business School Affiliated with GGSIPU ABSTRACT A reformative approach to justice means to focusing
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Authored By: Natalia Monika Loboda University of law HS2 has been proposed to be introduced within the UK in the
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