Federal Republic of Nigeria v. Nnamdi Kanu
Authored By: Okorie Ketandu Victory Maranatha University Case Citation and Basic Information Case Name: Federal Republic of Nigeria v. Nnamdi […]
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People’s Union for Democratic Rights v. Union of India
Authored By: Kayalvizhi R Government Law College, Chengalpattu Case Citation and Basic Information Citation: People’s Union for Democratic Rights v.
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IN THE SUPREME COURT OF INDIA Writ Petition (Criminal) No. 194 of 2017(Under Article 32 of the Constitution of India) Decided On: 27.09.2018 Joseph Shine Vs.Union of India (UOI)
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Bangalore Water-Supply & Sewerage … vs R. Rajappa & Others on 21 February 1978.
Authored By: Yogalakshmi V Government Law College, Chengalpattu Full name: Bangalore Water-Supply & Sewerage … vs R. Rajappa & Others
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Mathai Mathai v. Joseph Mary @ Marykkutty Joseph & Ors. (2015) 5 SCC 622 Supreme Court of India Divisional Bench decided on 25 th April 2014
Authored By: Aastha Kedia NUSRL, Ranchi INTRODUCTION The case of Mathai Mathai v. Joseph Mary @ Marykkutty Joseph & Ors.
S v Baloyi and Others (Minister of Justice and Another Intervening)
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Shah Bano Begum v. Union of India (1985)
Authored By: Sakshi Tanwani M.B.KHALSA LAW COLLEGE, INDORE, MADHYA PRADESH Case Name: Mohd. Ahmed Khan v. Shah Bano Begum Year:
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S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995(6) BCLR 665; 1995(3)SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)
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Sushil Sharma vs State (Nct) Of Delhi
Authored By: Mehak Chowdhary Rayat Bahra University, Chandigarh Case Name: Sushil Sharma vs State (Nct) Of Delhi Court: Supreme Court of India
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Justice K.S. Puttaswamy (Retd.) and Anr. v. Union of India and Ors.
Authored By: Aditya Bagoria Rayat Bahra University, Mohali, Punjab, India Full case name: Justice K.S. Puttaswamy(Retd.) and Anr. v. Union
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VISHAKHA & ORS. V.S STATE OF RAJASTHAN & ORS. (1997)
Authored By: Prachi Kumari Usha Martin University, Ranchi Jharkhand INTRODUCTION The case Vishakha & Ors. v. State of Rajasthan &
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The South African Doctrine of the Separation of Powers Requires
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