ARNESH KUMAR V. STATE OF BIHAR: RE-EXAMINING THE LAW OF ARREST AND PERSONAL LIBERTY IN INDIA
Authored By: Pushkar Singh Gujarat National Law University, Gandhinagar CASE NAME: ARNESH KUMAR V. STATE OF BIHAR: RE-EXAMINING THE LAW […]
Burger King Corporation v. Anahita Irani & Anr.
Authored By: Ankita Ramteke National Law University Odisha 1. Case Title & Citation Full Name: Burger King Corporation v. Ms.
Burger King Corporation v. Anahita Irani & Anr. Read More »
Angadi Chandranna Vs Shankar
Authored By: Priya Bharati GOPAL NARAYAN SINGH UNIVERSITY 1) Case Title & Citation Angadi Chandranna Vs Shankar 2024 INSC 532
Angadi Chandranna Vs Shankar Read More »
D.K. Basu v. State of West Bengal (1997)
Authored By: Minisha Padhi Hidayatullah National Law University HEADING Case Name: D.K. Basu v. State of West BengalCourt: Supreme Court
D.K. Basu v. State of West Bengal (1997) Read More »