URMILA DIXIT V. SUNIL SHARAN DIXIT & ANR. (2025)
Authored By: Princess Chopra Institute of Legal Studies and Research, GLA University, Mathura CITATION: 2025 INSC 20 Civil Appeal No. […]
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Democratic Republic of the Congo v Belgium Arrest Warrant of 11 April 2000
Authored By: Dennis Okile Kenyatta University Parklands Introduction This case, known as the Arrest Warrant case, is one of the
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ARNESH KUMAR V. STATE OF BIHAR: RE-EXAMINING THE LAW OF ARREST AND PERSONAL LIBERTY IN INDIA
Authored By: Pushkar Singh Gujarat National Law University, Gandhinagar CASE NAME: ARNESH KUMAR V. STATE OF BIHAR: RE-EXAMINING THE LAW
Burger King Corporation v. Anahita Irani & Anr.
Authored By: Ankita Ramteke National Law University Odisha 1. Case Title & Citation Full Name: Burger King Corporation v. Ms.
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Angadi Chandranna Vs Shankar
Authored By: Priya Bharati GOPAL NARAYAN SINGH UNIVERSITY 1) Case Title & Citation Angadi Chandranna Vs Shankar 2024 INSC 532
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D.K. Basu v. State of West Bengal (1997)
Authored By: Minisha Padhi Hidayatullah National Law University HEADING Case Name: D.K. Basu v. State of West BengalCourt: Supreme Court
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