Salomon v A Salomon & Co Ltd [1896] UKHL 1, [1897] AC 22 – a landmark company lawcase.
Authored By: Damibola Opemipo University of Ibadan CASE NAME Salomon v A Salomon & Co Ltd [1896] UKHL 1, [1897] […]
Salomon v A Salomon & Co Ltd [1896] UKHL 1, [1897] AC 22 – a landmark company lawcase. Read More »
