Authored By: VARSHINI V S GOVERNMENT LAW COLLEGE, COIMBATORE (TNDALU) INTRODUCTION: The case of Cadila Healthcare Ltd. vs Cadila Pharmaceuticals […]
Authored By:Shivanshi Verma Amity University , Lucknow Case Name ;- Navtej Singh Johar and Ors V. Union of India
Navtej Singh Johar and Ors V. Union of India Read More »
Authored By: Sophia Haley University of Manchester Rees v Darlington Memorial NHS trust [2004] 1 AC 309 (HL) This case
Rees v Darlington Memorial NHS trust [2004] 1 AC 309 (HL) Read More »
Authored By: Shumail Tariq Kiani Fatima Jinnah Women University Case Title and Citation Case Name: Military and Paramilitary Activities in
Authored By: Faiqua Arshad Sri Krishna Jubilee Law College Equivalent Citation: AIR 2018 SUPREME COURT 4321, AIR 2018 SC( CRI)
Navtej Singh Johar vs Union of India Ministry of Law Read More »
Authored By: RAJNANDINI VERMA Vivekananda College of law Aligarh (Raja Mahendra Pratap Singh University) INTRODUCTION The Indian Constitution is not
Olga Tellis v. Bombay Municipal Corporation (1985) Read More »
Authored By: Daniel Lemma Bule Hora University Case Title: Saskatchewan Federation of Labour v Saskatchewan Official Citation (Trial Judgment): Saskatchewan
Saskatchewan Federation of Labour v Saskatchewan Read More »
Authored By: Hope Neema Namarome Barasa Middlesex University Dubai Case Name: Interflora Inc, Interflora British v Marks and Spencer Plc
Interflora Inc, Interflora British v Marks and Spencer Plc Read More »
Authored By: Manasvi Sharma BDS School of Law, Meerut UNION OF INDIA AND ORS. Case Name and Citation Name: Justice
Justice K. S. Puttaswamy (Retd.) And Ans. vs. Union of India and Ors. Read More »
Authored By: Himanshi Shishodia BDS School of Law Case Full name -Maneka Gandhi v. Union of India (1978) Citation: AIR
Maneka Gandhi v. Union of India (1978) Read More »
Authored By: Sofia Lamri Middlesex University Dubai Case Title and Citation: University of Bristol v Dr. Robert Abrahart [2024] EWHC
University of Bristol v Dr. Robert Abrahart [2024] EWHC 299 (KB) Read More »
Authored By: Muhammad Noor International Islamic University Islamabad Case Title: Jawwad S. Khawaja & Others v. Federation of Pakistan &
Jawwad S. Khawaja & Others v. Federation of Pakistan & Others Read More »
