Authored By: Ogunji Sylvia Babcock University Abstract The fashion industry has become a significant contributor to global economic growth thus […]
NEEDLES AND STITCHES: THE ROLE OF INTELLECTUAL PROPERTY LAW IN THE FASHION INDUSTRY. Read More »
Authored By: Zainab Khan Atal Bihari Vajpayee School of Legal studies. Abstract India’s juvenile justice system plays a crucial role
Protecting The Future – The Juvenile Justice System in India Read More »
Authored By: Mahlet Tsehaye Tekalgn Addis Ababa University Abstract Gender based violence, specifically recorded sexual violence has been a deliberate
The Forgotten Frontline: Wartime sexual violence as legal and humanitarian crisis Read More »
Authored By: Mitali Jethani Middlesex University Dubai Abstract Section 6(1) of the Human Rights Act 1998 (HRA) places a duty
Authored By: Sneha Kumari Amity Law School, Amity University Patna ABSTRACT This paper provides a critical analysis of the transition
Authored By: Shivani Singh AMITY UNIVERSITY PATNA ABSTRACT Reproductive rights in India are enshrined in the constitution and supported by
REPRODUCTIVE RIGHTS IN INDIA: EMERGING ISSUES AND LEGAL CHALLENGES. Read More »
Authored By: RANDLE ELDAD AYOMIKUN UNIVERSITY OF LAGOS (UNILAG) Abstract This article delves into the increasing difficulties that Artificial intelligence
Navigating the Complexities of AI and Data Privacy: A Global Perspective Read More »
Authored By: Mishaal Amjad Pakistan College of law Abstract The rise of autonomous weapons systems (AWS) presents one of the
Are Machines Lawful Combatants? Examining Autonomous Weapons in Light of IHL Read More »
Authored By: Vibha Tiwari Atal Bihari Vajpayee School of Legal Studies, CSJMU Introduction In October 2023, the Supreme Court of
The caste-based discrimination in Indian Prison Read More »
Authored By: Ayushi Shreya Bennett University Abstract Within India, domestic violence (DV) is a serious gender-biased issue-mostly in favor of
Authored By: Nandani Kumari Usha Martin University Ranchi Jharkhand Abstract The rapid proliferation of digital technologies and internet accessibility has
POCSO and Digital Crimes: A Legal Analysis of Child Sexual Abuse in the Digital Era Read More »
Authored By: Nandani Kumari Usha Martin University Ranchi Jharkhand Abstract The phenomenon of drug abuse, though historically rooted in medicinal
