Authored By: Rishabh Krishan Amity University Jharkhand Court: Indian Supreme Court Judgement Date: July 27, 2022 Bench: C.T. Ravikumar, Dinesh […]
Vijay Madanlal Choudhary vs. Union of India, 2022 SCC Online SC 929 Read More »
Authored By: Simran Kaur Goldsmiths University of London Case Identification: Case name: Lucasfilm v Ainsworth [2011] UKSC 39 Court: Supreme
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Authored By: Manav Kumar Singh School of legal Studies, CMR University Case name: RANI NARASIMHA SASTRY Vs. RANI SUNEELA RANI
RANI NARASIMHA SASTRY Vs. RANI SUNEELA RANI [CIVIL APPEAL NO.8871 OF 2019] Read More »
Authored By: Tara madi The university of law Case Identification Neutral Citation Number: [2023] EWHC 2780 (Ch) Court: Business and
Withers Trust Corporation Limited v The Estate of Hannah Goodman [2023] EWHC 2780 (Ch) Read More »
Authored By: kiara motoomull Facts: This case involves Paul Black, an inmate at Her Majesty’s Prison Wymott, who has several
R (Black) v Secretary of State for Justice Read More »
Authored By: Jaspreet Indal BPSMV The case of Indian Express Newspaper v. Union of India (1985)1 is a landmark judgment
Indian Express Newspaper v. Union of India (1985) Read More »
