record of law

Yemshaw v Hounslow London Borough Council [2011] UKSC 3 United Kingdom Supreme Court – Decision delivered on 26 January 2011

Authored By: Anisah Uddin University Of Roehampton Facts of the Case In this case, Ms Yemshaw applied for housing assistance […]

Yemshaw v Hounslow London Borough Council [2011] UKSC 3 United Kingdom Supreme Court – Decision delivered on 26 January 2011 Read More »