SYNTHETIC RESURRECTION: GENERATIVE AI, DECEASED CELEBRITIES, AND THE LEGISLATIVE VACUUM IN INDIAN PERSONALITY RIGHTS LAW

SYNTHETIC RESURRECTION: GENERATIVE AI, DECEASED CELEBRITIES, AND THE LEGISLATIVE VACUUM IN INDIAN PERSONALITY RIGHTS LAW

Authored By: Varshini S Dr MGR Educational and Research Institute, Chennai INTRODUCTION In February 2024, the official social media account […]

SYNTHETIC RESURRECTION: GENERATIVE AI, DECEASED CELEBRITIES, AND THE LEGISLATIVE VACUUM IN INDIAN PERSONALITY RIGHTS LAW Read More »