Shreya Singhal v. union of India Archives

Shreya Singhal v. Union of India

August 24, 2026 / Case Summaries

Authored By: Priyanshi Sikhwal Jai Narain Vyas University Case Citation and Basic Information Case Name: Shreya Singhal v. Union of

August 23, 2026 / Case Summaries

Authored By: Prachi Singh Nims University Jaipur Rajasthan Case Citation and Basic Information Case Name: Shreya Singhal v. Union of

July 24, 2026 / Case Summaries

Authored By: Pratishtha Mishra Case Citation and Basic Information Case Name: Shreya Singhal v. Union of India Citation: (2015) 5

June 20, 2026 / Case Summaries

Authored By: Sahil Joshi CHRIST (Deemed to be University), Bangalore CASE CITATION AND BASIC INFORMATION Case Name: Shreya Singhal v.

June 19, 2026 / Case Summaries

Authored By: Arpita Anand Maharishi Markandeshwar Deemed to be University Case Name: Shreya Singhal v. Union of India Citation: Shreya

June 16, 2026 / Case Summaries

Authored By: Aaditya Raj Aaryan SKJ LAW COLLEGE Case Name: Shreya Singhal v. Union of India Citation: (2015) 5 SCC

June 15, 2026 / Case Summaries

Authored By: Anamaya S P The Kerala Law Academy Law College Case Name: Shreya Singhal v. Union of India, (2015)

May 13, 2026 / Case Summaries

Authored By: Shreya Jaiswal Usha Martin University Case Citation and Basic Information Case Name: Shreya Singhal & Ors. v. Union

September 15, 2025 / Case Summaries

Authored By: Marysowjanya Bandi INDIRAPRIYADARSINI LAW COLLEGE ANDRAKESARY UNIVERSITY Case title Shreya Singhal v. Union of India, (2015) 5 S.C.C.

September 10, 2025 / Case Summaries

Authored By: Charu Seth Bharati Vidyapeeth New Law College, Pune TITLE- Shreya Singhal v. union of India Court – Supreme