POLICE POWERS OF STOP, SEARCH, AND ARREST IN NIGERIA: A CONSTITUTIONAL AND HUMAN RIGHTS PERSPECTIVE.

POLICE POWERS OF STOP, SEARCH, AND ARREST IN NIGERIA: A CONSTITUTIONAL AND HUMAN RIGHTS PERSPECTIVE. 

Authored By: Henry Nwobiarandu Tehillah Rivers State University ABSTRACT  This article critically examines the constitutional and human rights dimensions of […]

POLICE POWERS OF STOP, SEARCH, AND ARREST IN NIGERIA: A CONSTITUTIONAL AND HUMAN RIGHTS PERSPECTIVE.  Read More »