Maleka v Boyce N.O. and Others [2026] ZACC 7
Authored By: Pheladi Atlegang Aphane North-West University Case Name: Maleka v Boyce N.O. and Others [2026] ZACC 7 Citation: Maleka […]
Maleka v Boyce N.O. and Others [2026] ZACC 7 Read More »
Independent Thought v. Union of India
Authored By: Akzamol K Ani Kristu Jayanti College Of Law Case Name: Independent Thought v. Union of India Citation: (2017)
Independent Thought v. Union of India Read More »
Ivan Rathinam v. Milan Joseph
Authored By: Jasaswini Tripathy SOA National Institute of Law CASE CITATION AND BASIC INFORMATION Case Name: Ivan Rathinam v. Milan
Ivan Rathinam v. Milan Joseph Read More »
Cryogas Equipment Private Limited v. Inox India Limited
Authored By: Phanuel Mahupete Marwadi University CASE DETAILS Name of the case: Cryogas Equipment Private Limited v. Inox India Limited
Cryogas Equipment Private Limited v. Inox India Limited Read More »
Bato Star Fishing (Pty) Ltd v Minister of Environmental Affairs and Tourism and Others
Authored By: Thabo Marcellino Adriaanse University of South Africa Case Name: Bato Star Fishing (Pty) Ltd v Minister of Environmental
Bato Star Fishing (Pty) Ltd v Minister of Environmental Affairs and Tourism and Others Read More »
S.R.BOMMAI VS UNION OF INDIA
Authored By: M. Durga Devi VelTech, School of Law Case Title and Citation S.R. Bommai v. Union of India, (1994)
S.R.BOMMAI VS UNION OF INDIA Read More »
Shayara Bano vs Union of India
Authored By: Palak Verma Apex University Case Name- Shayara Bano vs Union of India Petitioner- Shayara Bano Respondent- Union of
Shayara Bano vs Union of India Read More »
Bilkis Yakub Rasool v. Union of India & Others. (2024) 1 SCC 1
Authored James Kingson. J SRM Science and Technology, Chennai Case Name: Bilkis Yakub Rasool v. Union of India & Others.
Bilkis Yakub Rasool v. Union of India & Others. (2024) 1 SCC 1 Read More »
SOOBRAMONEY V MINISTER OF HEALTH (KZN)
Authored By: Jasmine Khumalo University of South Africa Case Name: Soobramoney v Minister of Health (KwaZulu-Natal) Court: Constitutional Court of
SOOBRAMONEY V MINISTER OF HEALTH (KZN) Read More »
Shilubana and Others v. Nwamitwa [2008] ZACC9:2009 (2) SA66 (CC).
Authored By: Mbuyelo Nkhumeleni University of Forthare Case Name: Shilubana and Others v. Nwamitwa [2008] ZACC9:2009 (2) SA 66 (CC).
Shilubana and Others v. Nwamitwa [2008] ZACC9:2009 (2) SA66 (CC). Read More »
BHE AND OTHERS V MAGISTRATE KHAYELITSHA AND OTHERS
Authored By: Lanzar Williams University of the Witwatersrand I. Introduction The decision in Bhe and Others v Magistrate, Khayelitsha, and
BHE AND OTHERS V MAGISTRATE KHAYELITSHA AND OTHERS Read More »
Freedom of Contract and Judicial Interference in Contractual Interest
Authored By: MAHLET ZERIHUN BELAYNEH Mekdes and Associates law offices Case Name: Federal Supreme Court Cassation Division Cassation File No.
Freedom of Contract and Judicial Interference in Contractual Interest Read More »