Authored By: Nandhitha V N Jeppiaar University 1. Case title and citation: Pravasi legal cell & another V. Union of […]
When Fear Turns into a Weapon: Digital Arrest Scams and Constitutional Safeguards Read More »
Authored By: N. Anasuya Prasanna Lakshmi KL University Case Tittle: United Kingdom v. Albania: The Corfu Channel Case Citation: ICJ
UNITED KINGDOM VS ALBANIA Read More »
Authored By: Yogalakshmi V Government Law College, Chengalpattu Abstract The swift growth of the digital economy has turned data centres
Authored By: Inayat Rehmani The Glocal University , Saharanpur CASE NAME: MAATR SPARSH AN INITIATIVE BY AVYAAN FOUNDATION V. UNION
MAATR SPARSH AN INITIATIVE BY AVYAAN FOUNDATION V. UNION OF INDIA Read More »
Authored By: Bhavesh Kamlesh Mandhyani University of Mumbai Law Academy Case Citation and Court Information Case Title: Bachan Singh v.
Bachan Singh v. State of Punjab (1980) Read More »
Authored By: Chimmiri Susmitha KL University, College of Law Case Name: Vishaka & Ors vs State Of Rajasthan & Ors
Vishaka & Ors vs State Of Rajasthan & Ors on 13 August, 1997 Read More »
Authored By: Tapur Usha Martin University, Ranchi, Jharkhand Case Title & Citation Name of the case State of Rajasthan vs.
State of Rajasthan vs. Kanhaiya Lal Read More »
Authored By: Diya Kailash Anam DY PATIL DEEMED TO BE UNIVERSITY, SCHOOL OF LAW, NAVI MUMBAI Introduction a) The Supreme
Jagpal Singh & Ors. v. State of Punjab&Ors. (2011) 11 S.C.C. 396 (India) Read More »
Authored By: Snegugu Bhengu University of Cape Town Case Title & Citation The State v T Makwanyane and Mchunu [1995]
The State v T Makwanyane and Mchunu [1995] CCT/3/94. Read More »
Authored By: Kamal Kumar Mishra Symbiosis International University Pune, Symbiosis Law School NOIDA Campus Case Summary: State of Rajasthan v.
State of Rajasthan v. Balchand Read More »
Authored By: Aishwarya Mody University Of Science And Technology, Lakshmangarh Case Title & Citation Dashwanth v. State of Tamil Nadu
Dashwanth v. State of Tamil Nadu Read More »
Authored By: Sibongakonke Ntsele University of fort hare Case details Case Summary: State v Omotoso and Others (CC15/2018) – Eastern
S v Omotoso and others (CC15/2018) ZAECPEHC 6 Read More »
