Authored By: Rizul Sharma Maharaja Agrasen Institute of Management Studies ABSTRACT: It’s a common jurisprudence that every person has rights […]
TRADEMARK AND DOMAIN NAME: A COMPREHENSIVE LEGAL ANALYSIS Read More »
Authored By: Fiza Siddhik Sayyed New Law College Ahmednagar Abstract The boundary between harassment and stalking is frequently blurred in
Authored By: Mahalakahmi School of Excellence in Law 1.1 Introduction Data exclusivity regimes have become major obstacles to the accessibility
Authored By: Brandon Mxolisi Sifuba University of Fort Hare Abstract Africa is going digital, enabling the opening of new opportunities,
OPPORTUNITY TO VULNERABILITY YOUR DATA HAS NO PASSPORT Read More »
Authored By: Jasmine Guru Nanak Dev University Introduction The high-profile criminal cases raise strains on how to keep things confidential
Accountability and Secrecy in High Profile Prosecutees. Read More »
Authored By: Jheel Gautam Dr Bhim Rao Ambedkar University India is a country of immense diversity-people wear different clothes, speak
One Nation One Code: The Debate On Uniform Civil Code Read More »
Authored By: Khushi Bhatnagar University of Mumbai law academy At present, every field and aspect of life demands digitalization, whether
Authored By: KASHISH KHAN RAJSHREE LAW COLLEGE Introduction The digital transformation of Indian society has fundamentally altered the way individuals
Authored By: Thandiwe Mabaso University of the Western Cape Introduction The rapid expansion of financial technology (fintech) has reshaped the
Authored By: Tannu Deshwal School of Legal Studies, CMR University The Indian intellectual property landscape is on the cusp of
The AI Mandate: India’s New Blanket Licensing Framework Read More »
Authored By: Vikrant Madhurjya NEF Law College Introduction In this digital world, where every human being has some sort of
Authored By: Harshita Kashyap Symbiosis Law School Hyderabad Abstract: This principle of undisclosed principal and rights of third parties as
Undisclosed Principal & Third Party Right under Indian Contract act Read More »
