Authored By: Mbuyelo Nkhumeleni University of forthare Introduction Imagine having to pick between crippling medical debts and overcrowded public hospitals […]
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Authored By: Jasmine Khumalo University of South Africa Introduction Artificial intelligence (AI) is transforming South Africa’s economy and society, raising
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Authored By: Lanzar Williams University of the Witwatersrand I. Introduction The Republic of South Africa remains one of the most
Authored By: MAHLET ZERIHUN BELAYNEH Mekdes and Associates law offices Introduction Foreign exchange regulation has long been central to Ethiopia’s
Authored By: Omopariola Faithfulness Omotola Federal University, Oye Ekiti ABSTRACT Nigeria’s response to terrorism has been shaped largely by the
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Authored By: SWIKRUT SWAROOP SAHU SOA National Institute of Law Introduction The Waqf (Amendment) Act, 2025 of India is a
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Authored By: Mulalo Forgiveness Mufamadi University of South Africa Introduction This article will analyze the importance of landmark case judgment
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Authored By: Susrita Pal University of Mumbai,Thane Sub-Campus For nearly seventy years, India’s Copyright Act of 1957 has stood as
Authored By: Mizba Ahmed NEF Law College ABSTRACT The press is universally recognized as the Fourth Pillar of a democracy.
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Authored By: Kgotlello University of the Western Cape Introduction: Sanitary Dignity Beyond Access Over the years, we have seen a
