Authored By: CHIMWEMWE BANDA THE UNIVERSITY OF ZAMBIA ABSTRACT Traditional cultural expressions (TCEs) form an important part of the cultural […]
Authored By: SARANYA GUHA MALLICK SHYAMBAZAR LAW COLLEGE, UNIVERSITY OF CALCUTTA ABSTRACT In the luxury fashion industry, trademarks function as
Authored By: Mariya Esba A Government Law College, Ramanathapuram Affiliated to the Tamilnadu Dr. Ambedkar Law University, Chennai Abstract: The
Authored By: Kanav Bhatia CPJ COLLEGE GGIPU ABSTRACT The fashion industry is a global economic powerhouse that thrives on creativity,
Authored By: Jagashri Kumaran School of Law , Vel Tech University Abstract: India’s Geographical Indications of Goods (Registration and Protection)
Authored By: Khushi Sethia ICFAI Law School, Hyderabad Abstract The rapid integration of artificial intelligence into the contemporary fashion industry
AI-Generated Fashion Designs: Who Owns the Runway Read More »
Authored By: Sophie Stelfox Royal Holloway University of London Abstract This article examines the extent to which intellectual property law
Authored By: Sienna Louise Warren Aston University Abstract This article contends that UK trademark and passing off law are doctrinally
Authored By: Simpy Shah Gitarattan International Business School Affiliated to GGSIPU Abstract Geographical Indications (GIs) function as intellectual property tools
Authored By: Vikas Kcc Institute of Legal and Higher Education Abstract The fashion industry significantly impacts the environment and global
Sustainability and Ethical Fashion Read More »
Authored By: Sanjana Rakhi Kujur Amity University Kolkata Abstract India’s influencer marketing sector, valued at INR 2,344 crore in 2024
Authored By: KRITIKA TRIPATHI Sri Sathya Sai College For Women , Bhopal Abstract The fashion sector has emerged as one
Copyright Protection of Fashion Designs in India: Legal Gaps and Challenges Read More »
