Authored By: Thato Malebana University of Johannesburg ABSTRACT This article critically examines the gender bias inherent in Section 6 of […]
Authored By: Ntando Madonsela North West University Abstract: This article critically analyses Section 54 of the Cybercrimes Act 19 of
Authored By: SOORAJ KR Government Law College Thrissur ABSTRACT The Supreme Court’s decision in Supriyo v. Union of India[1] marked
Authored By: LUV KUMAR Amity University, Patna Abstract Capital punishment, also referred to as the death penalty, remains a contentious
Penalty in India: Retribution, Deterrence, or Redundancy Read More »
Authored By: Eunice Dyep Bulus Philomath University Abuja ABSTRACT This article conducts a comparative legal analysis of Nigeria’s Freedom of
Authored By: Sekoati David Tiiba This article revisits the long-standing question: is international law really law? It discusses how jurists
Is International Law Really Law Revisiting the Debate in the 21st Century Read More »
Authored By: Meer Joheb University of Asia Pacific Abstract In today’s world, the rise of the Internet of Things (IoT)
Cybersecurity in the era of IoT: Legal challenges and accountability gaps Read More »
Authored By: Shagufta Chowdhury Adrita East West University Abstract Death penalty is justified as deterrent to crime and considered as
DEATH PENALTY SHOULD BE ABOLISHED Read More »
Authored By: Liya Ayele Assefa Addis Ababa University Abstract This article examines the provision of psychological healthcare to prisoners within
Are Prisoners in Ethiopia Getting the Proper Psychological Healthcare Read More »
Authored By: Botlenyana Thabile Ntseo University of South Africa Introduction In South African law, when someone suffers financial loss because
Authored By: Vuyokazi Jako Cape Peninsula University of Technology Arranged marriages, a practice with deep cultural and historical roots in
Authored By: SIFISO MDATYULWA UNIVERSITY OF FORT HARE Abstract This article focuses on the transformation of socio-economic rights in South
The enforcement of socio-economic rights in South Africa. Read More »
