Authored By: Oyena Fatyi North West University Case Name: Sithole and Another v Sithole and Another 2021 (6) BCLR 597 […]
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Authored By: Ayoaloko UnlimitedGod Eniola Leadcity University Ibadan Case Title & Citation Donoghue v. Stevenson (1932) AC 562 House of
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Authored By: Ditebogo Molosi University of Johannesburg( National Diploma in Law) Official Case Title S v Molemo “Jub Jub” Maarohanye
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Authored By: Khadeeja Sadiq Aligarh Muslim University BACKGROUND: The case of Rangaswami v. Registrar of Trade Unions arose when Rangaswami,
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Authored By: Shayantan Das University Law College, Gauhati University Case Title & Citation: Case Concerning the Barcelona Traction, Light and
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Authored By: Shwana Rayees Aligarh Muslim University Details of the Case: Title of the Case: K. M. Nanavati v. State
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Authored By: Namutosi Immaculate Uganda Christian University, Mukono, Uganda Case Title and Citation Prosecutor v Akayesu (Appeal Judgment) ICTR-96-4-A (1
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Authored By: Rownak Morshed Earth House Alternative School Lords present Lord Buckmaster, Lord Atkin, Lord Tomlin, Lord Thankerton, Lord Macmillan
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Authored By: Shadin Nagmeldin Suliman Abdalla Middlesex University Case Title: Fisher v Bell Citation: [1961] 1 QB 394 Court: High
Authored By: Obakeng Tlapu University of South Africa FACTS OF THE CASE This case concerned two respondents, Emmanuel Tsebe and
Authored By: Lavanya Gupta Gurugram University Case Title & Citation Anil Kumar Goel v. Union of India (2024) SCC Online
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Authored By: HARI TEJASREE DANDU MAHATMA GANDHI LAW COLLEGE Case Name: N.N. Global Mercantile Pvt. Ltd. v. Indo Unique Flame
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