Authored By: CHARUPRIYA NIMS School Of Law, Jaipur, Rajasthan I. INTRODUCTION AND HISTORICAL EVOLUTION 1.1. Parliamentary Privilege- its conception and […]
CODIFICATION OF PARLIAMENTARY PRIVILEGES:- COMPARATIVE STUDY AND PROPOSAL TO REFORM Read More »
Authored By: Taylor Arm City St George’s University of London Introduction Digitalisation has brought forth an age of increased efficiency
An exploration of the cause consequences and solution of regulatory fragmentation. Read More »
Authored By: PRAJWAL G Seshadripuram Law College, Bengaluru, Karnataka State Law University. Abstract This article examines the jurisprudential and procedural
Why Courts Cannot Go Beyond Pleadings: Judicial Guardrails in Indian Civil Litigation Read More »
Authored By: Ojaswini Verma Savitribai Phule Pune University Abstract Artificial intelligence (AI) and data-driven technologies have become integral to corporate
Authored By: Devanshu Singh Chandel Bundelkhand University Jhansi INTRODUCTION The debate around reservation in India has always been intense, emotional,
Authored By: Pooja Walwe MMSCLC, SPPU HART-DEVLIN DEBATE The Wolfenden Report was a 1957 British government report that recommended decriminalizing
Authored By: Jeremiah Nelson Ekemini Lead City University CASE TITLE AND CITATION Okonjo – Iwehinla v. Fawehinmi & Ors LPELR
Okonjo Iwehinla v. Fawehinmi & Ors Read More »
Authored By: Shahrin Alam Daffodil International University Case Name: Kudrat-E-Elahi Panir Vs Bangladesh (1992) Citation:44 DLR (AD) 319 Court Name
Kudrat-E-Elahi Panir Vs Bangladesh (1992) Read More »
Authored By: Esther Cletus Obafemi Awolowo University INTRODUCTION Smith V Selwyn [1914] 3 KB 98 is a landmark decision of
SMITH V SELWYN [1914] Read More »
Authored By: Noxolo Hazel Mzileni University of Johannesburg Case Title and Citation S v Makwanyane and Another 1995 (3) SA
S v Makwanyane and Another 1995 (3) SA 391 (CC) Read More »
Authored By: Oyena Fatyi North West University Case Name: Sithole and Another v Sithole and Another 2021 (6) BCLR 597
Sithole and Another v Sithole and Another 2021 (6) BCLR 597CC Read More »
Authored By: Ayoaloko UnlimitedGod Eniola Leadcity University Ibadan Case Title & Citation Donoghue v. Stevenson (1932) AC 562 House of
Donoghue v. Stevenson (1932) AC 562 Read More »
