UNITED KINGDOM VS ALBANIA
Authored By: N. Anasuya Prasanna Lakshmi KL University Case Tittle: United Kingdom v. Albania: The Corfu Channel Case Citation: ICJ […]
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DIGITAL POLLUTION AND ENVIRONMENTAL LIABILITY OF DATA CENTRES: RETHINKING ENVIRONMENTAL LAW IN THE AGE OF CLOUD COMPUTING
Authored By: Yogalakshmi V Government Law College, Chengalpattu Abstract The swift growth of the digital economy has turned data centres
MAATR SPARSH AN INITIATIVE BY AVYAAN FOUNDATION V. UNION OF INDIA
Authored By: Inayat Rehmani The Glocal University , Saharanpur CASE NAME: MAATR SPARSH AN INITIATIVE BY AVYAAN FOUNDATION V. UNION
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Bachan Singh v. State of Punjab (1980)
Authored By: Bhavesh Kamlesh Mandhyani University of Mumbai Law Academy Case Citation and Court Information Case Title: Bachan Singh v.
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Vishaka & Ors vs State Of Rajasthan & Ors on 13 August, 1997
Authored By: Chimmiri Susmitha KL University, College of Law Case Name: Vishaka & Ors vs State Of Rajasthan & Ors
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State of Rajasthan vs. Kanhaiya Lal
Authored By: Tapur Usha Martin University, Ranchi, Jharkhand Case Title & Citation Name of the case State of Rajasthan vs.
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Jagpal Singh & Ors. v. State of Punjab&Ors. (2011) 11 S.C.C. 396 (India)
Authored By: Diya Kailash Anam DY PATIL DEEMED TO BE UNIVERSITY, SCHOOL OF LAW, NAVI MUMBAI Introduction a) The Supreme
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The State v T Makwanyane and Mchunu [1995] CCT/3/94.
Authored By: Snegugu Bhengu University of Cape Town Case Title & Citation The State v T Makwanyane and Mchunu [1995]
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State of Rajasthan v. Balchand
Authored By: Kamal Kumar Mishra Symbiosis International University Pune, Symbiosis Law School NOIDA Campus Case Summary: State of Rajasthan v.
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Dashwanth v. State of Tamil Nadu
Authored By: Aishwarya Mody University Of Science And Technology, Lakshmangarh Case Title & Citation Dashwanth v. State of Tamil Nadu
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S v Omotoso and others (CC15/2018) ZAECPEHC 6
Authored By: Sibongakonke Ntsele University of fort hare Case details Case Summary: State v Omotoso and Others (CC15/2018) – Eastern
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INDIAN YOUNG LAWYERS ASSOCIATION V. STATE OF KERALA (2018)
Authored By: Palak Rastogi Faculty of Law, Banaras Hindu University INDIAN YOUNG LAWYERS ASSOCIATION V. STATE OF KERALA (2018) WRIT
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