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Authored By: Snegugu Bhengu University of Cape Town Case Title & Citation The State v T Makwanyane and Mchunu [1995]
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Authored By: Kamal Kumar Mishra Symbiosis International University Pune, Symbiosis Law School NOIDA Campus Case Summary: State of Rajasthan v.
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Authored By: Aishwarya Mody University Of Science And Technology, Lakshmangarh Case Title & Citation Dashwanth v. State of Tamil Nadu
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Authored By: Deekshith Saresh Eyyani Introduction Maneka Gandhi v. Union of India (1978) stands as a watershed moment in the
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