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Authored By: Noxolo Hazel Mzileni University of Johannesburg Virginity testing is a traditional practice mainly carried out in KwaZulu-Natal and
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Authored By: Khadeeja Sadiq Aligarh Muslim University Abstract: The Waqf (Amendment) Bill, 2024, marks a significant legislative attempt to reform
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Authored By: Shayantan Das University Law College, Gauhati University Abstract This article delves into the intricate legal fiction of “corporate
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Authored By: Namutosi Immaculate Uganda Christian University, Mukono, Uganda Abstract Contemporary legal systems worldwide are grappling with crippling backlogs, exorbitant
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