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Authored By: Amrita Kumari Jharkhand Rai University ABSTRACT As we look at a country like Albania, it’s Developing more and
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Authored By: Sama Hany Mansoura University Abstract The recent issuance of the proposed Criminal Procedure Code has sparked deep concern
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Authored By: Sakshi Singh Amity Law School Noida Abstract In the last decade, India has witnessed an unprecedented surge in
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Authored By: Daniel Charo Kombe Kenya School of Law Introduction Justice delayed is Justice denied and Justice hurried is Justice
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Authored By: JUDITH OGOCHUKWU OKENNA NNAMDI AZIKIWE UNIVERSITY 1.0 ABSTRACT Nigeria’s entertainment industry, comprising music, film, and digital content, has
Authored By: Ritu Bhartiya MERI-PROFESSIONAL AND LAW INSTITUTE MDU Abstract The technological revolution has completely transformed forms of communication to
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