S V MAKWANYANE AND ANOTHER (CCT/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995(3) SA 391; [1996] 2CHLD 164; 1995 (2) SACR 1 (6JUNE 1996)
Authored By: Mbalenhle University of South Africa CASE NO. CCT/394 IN THE MATTER OF: THE STATE VERSUS T MAKWANYANE AND […]