Authored By: Lavanya Prakash Bharati Vidyapeeth, New law College, Pune Maharashtra Abstract: – Sanchar Saathi is a government portal designed […]
Sanchar Saathi Is it really a Protector or a threat to the Privacy of an Individual Read More »
Authored By: Mbali Mchunu Varsity College Abstract The South African legal framework aims to ensure consumer protection; however, the rise
Authored By: Tanmay Sherekar Vishwakarma University Abstract The enactment of the Digital Personal Data Protection Act, 2023 signifies a major
Authored By: Siphesihle Tokwe University of Fort Hare Abstract South Africa’s criminal justice system is undergoing accelerated transformation as digital
Authored By: Yashsvi Singh Lloyd School of Law Abstract Domestic violence is still a major problem that is widely spread
Legal Safeguards and Realities: Understanding Rights Against Domestic Violence Read More »
Authored By: Somya Agarwal Nirma University Law Marital rape is a concept which implies an act of sexual intercourse without
WHY MARITAL RAPE SHOULD CRIMINALIZED Read More »
Authored By: Shrimayi Iyer Nmims’s Kirit. P. Mehta School of Law, Mumbai INTRODUCTION The relationship between sport and labour law
LABOUR LAW AND ATHLETE STATUS Read More »
Authored By: Zanib Sheraz University of London Introduction Can courts truly be impartial without diversity? The judiciary, as an institution,
Diverse Voices Stronger Courts: The Case for inclusive Judging Read More »
Authored By: Chitrakshi Kaushik Manipal University, Jaipur INTRODUCTION Marital rape is one of the most debated and sensitive legal issues
Criminalisation of Marital Rape in India: The Legal Battle of 2025 Read More »
Authored By: Asokere Deborah Lagos state University- graduate Abstract The rapid advancement of artificial intelligence has significantly altered traditional notions
Authored By: Asive Zamantlele Mathenga University Of Fort Hare This article provides a critical analysis of the landmark Constitutional Court
Authored By: Krishna Jaiswal New Law College, Pune ABTRACT Honour killings in India are a serious social and legal problem
HONOUR KILLINGS: CULTURAL DEFENCE OR COLD-BLOODED MURDER Read More »
