Authored By: Taranjeet Kaur Himachal Pradesh National Law University, Shimla ABSTRACT In India, Artificial Intelligence (AI)-based systems are gradually being […]
Authored By: RIYA SINGH HIMACHAL PRADESH NATIONAL LAW UNIVERSITY, SHIMLA INTRODUCTION Historically, trade mark law remained satisfactorily linked to a
TRADE MARK DILUTION AND WELL-KNOWN MARKS IN INDIA: JUDICIAL OVERREACH Read More »
Authored By: Neelu Ara IIMT College of Law Abstract Women empowerment is a cornerstone of a democratic and constitutional society
WOMEN EMPOWERMENT: A LEGAL PERSPECTIVE Read More »
Authored By: Harshit Tiwari Army Institute of Law, Mohali Abstract India’s Basic Structure Doctrine protects Constitutional essence from parliamentary amendments
Basic Structure Doctrine and its evolving limits on Parliamentary Sovereignty Read More »
Authored By: Brian Naheso Introduction Recent developments in Kenya such as the suspension of Judicial Service Commission’s disciplinary process have
RETHINKING JUDICIAL DISCIPLINE IN KENYA: A CASE FOR A GRADUATED APPROACH Read More »
Authored By: Shalom Sean Ishmael Ismailu Ahmadu Bello University ABSTRACT This article explores the present and unfortunate existing circumstances of
FINDING THE LAW IN TERRORISM AND THE NIGERIAN CHILD Read More »
Authored By: Katelynn De Souza Queen Mary University of London Abstract: In the United Kingdom, artificial intelligence is being used
Authored By: Ganiyu Zainab Olamide Lagos State University Abstract This article examines the intricate relationship between the constitutional right to
Authored By: Ganiyu Zainab Olamide Lagos State University I. Introduction R v. White [1910] 2 KB 124 is a landmark
Authored By: Ganiyu Zainab Olamide Lagos State University Abstract The digital age presents an existential crisis for the fundamental right
The Right to Privacy and the Challenge of Surveillance Capitalism Read More »
Authored By: M Ramya Dr. Ambedkar Global Law Institute ISSUE OF MANDATORY E-FILING IN MADRAS HIGH COURT INTRODUCTION The E-filing
ISSUE OF MANDATORY E-FILING IN MADRAS HIGH COURT Read More »
Authored By: Sibabalwe Ngubentombi University of Free State Introduction In South Africa, although stokvels may be overlooked, they generate approximately
The Regulatory Framework Governing Stokvels in South Africa Read More »
