L’Oréal SA v Bellure NV
Authored By: Ananya Ghose Shyambazar Law College, University of Calcutta Case Title and Citation: L’Oréal SA v Bellure NV Case […]
L’Oréal SA v Bellure NV Read More »
Authored By: Ananya Ghose Shyambazar Law College, University of Calcutta Case Title and Citation: L’Oréal SA v Bellure NV Case […]
L’Oréal SA v Bellure NV Read More »
Authored By: Lavanya Prakash Bharati Vidyapeeth, New Law College, Pune Maharashtra Indian Young Lawyers Association and Ors. vs. The State
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Authored By: Unnati Singh Bharti Vidyapeeth New Law College Pune CASE SUMMARY Mukesh & Anr v State (Nct of Delhi)
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Authored By: Satyaki Trivedi St Xavier’s University CASE TITLE & CITATION:- Association for Democratic Reforms & Ors V. Union of
THE ASSOCIATION FOR DEMOCRATIC REFORMS V. UNION OF INDIA Read More »
Authored By: MIDRACH ANGEL MUKOOZA NKUMBA UNIVERSITY BRIEF FACTS On 10th of January 2013 around 09:00pm the accused had come
Authored By: Naman Srivastava Manipal University Jaipur Case Title and Citation Maneka Gandhi v. Union of India Maneka Gandhi v
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Authored By: Sisanda Hlatshwayo Boston City Campus Case Title & Citation Full name of the case: The National Coalition for
Authored By: Sahithi Reddy Koralla Dr. B. R. Ambedkar Law College 1. Introduction It is a landmark decision of the
Pioneer Urban Land & Infrastructure Ltd. v. Union of India Read More »
Authored By: Bafundi Masina Eduvos Introduction The collapse of Steinhoff International Holdings NV represents one of the most significant corporate
Authored By: Uppala Tejaswini Alliance University, Bangalore CASE: INTERNET AND MOBILE ASSOCIATION OF INDIA V. RESERVE BANK OF INDIA(2020) 10
INTERNET AND MOBILE ASSOCIATION OF INDIA V. RESERVE BANK OF INDIA Read More »
Authored By: ADITI PATEL SVKM Narsee Monjee Institute of Managment, Bengaluru Facts of the Case Acquiring Land for Plastic Park
Assam Industrial Development Corporation Ltd. vs Gillapukri Tea Company Limited & Ors. Read More »
Authored By: Princess Chopra Institute of Legal Studies and Research, GLA University, Mathura CITATION: 2025 INSC 20 Civil Appeal No.
URMILA DIXIT V. SUNIL SHARAN DIXIT & ANR. (2025) Read More »